Page No.# 1/4 vs The State Of Assam And 4 Ors

                                                                 Page No.# 1/4

GAHC010141462019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/5/2022

         SRI AMARJIT BARMAN AND 4 ORS
         S/O SRI KANAK BARMAN, R/O KHATABARI, WARD NO.1, P.O. NALBARI,
         DIST. NALBARI, ASSAM, PIN 781335.

         2: SRI AMINUL HAQUE MAZUMDAR
          S/O MD. ANAYATUR RAHMAN
          R/O VILL. DUDHTPATIL
          PART-5
          P.S. SILCHAR
          DISTRICT CACHAR
         ASSAM
          PIN 788003

         3: SRI BABUL CHAMUAH
          S/O LT. BENUDHAR CHAMUAH
          R/O VILL KULA PATHAR
          P.O. ARADHAL
          P.S. DHEMAJI
          DIST. DHEMAJI
         ASSAM
          PIN 787057

         4: SRI JITEN GOGOI
          S/O LT. RITU NATH GOGOI
          R/O VILL LENGERI SANTIPUR
          P.O. G.B.B. PUKHURI
          P.S. BAMUNBARI
          DIST. DIBRUGARH
         ASSAM
          PIN 786613

         5: SRI MADHURIMA CHETIA
          D/O SRI INDRESWAR CHETIA
          R/O VILL. BARKALAH
                                                      Page No.# 2/4

WARD NO. 6
P.O. AND P.S. SIMULIGURI
DIST. SIVASAGAR
ASSAM
PIN 786613

6: SRI NIYAMOT ALI
 S/O RAHMAT ALI
 R/O VILL. HURKAKUCHI
 P.O. GOBINDAPUR
 P.S. GOALPARA
 DIST. GOALPARA
ASSAM
 PIN 78310

VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
CO-OPERATIVE DEPARTMENT, DISPUR, GUWAHATI-781006

2:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
 GOVT. OF ASSAM
 KHANAPARA
 GUWAHATI
ASSAM

3:THE ASSAM STATE CO-OPERATIVE UNION
 REPRESENTED BY THE PRESIDENT
ASSAM STATE CO-OPERATIVE UNION
 DR. B. BAROOAH ROAD
 GHY-7
 DIST. KAMRUP
ASSAM

4:THE CHIEF EXECUTIVE OFFICER
ASSAM STATE CO-OPERATIVE UNION
 DR. B. BAROOAH ROAD
 GUWAHATI-7
 DIST. KAMRUP
ASSAM

5:THE PRINCIPAL SECRETARY
 DEPARTMENT OF FINANCE
 DISPUR
 GUWAHATI-6
ASSA
                                                                     Page No.# 3/4

Advocate for the Petitioner   :

Advocate for the Respondent : SC, FINANCE DEPTT.




             Linked Case : WA/168/2019

            SHRI RAJAT CH. KALITA AND ANR
            S/O- SHRI PARESH CH. DEKA
            R/O- VILL.- BURHADOI
            P.O. BURHA (DUMI)
            P.S. SIPAJHAR
            DIST.- DARRANG
            ASSAM
            PIN- 784148.

            2: SHRI PHUKAN DAS
            S/O- LATE CHANDRA DHAR DAS
             R/O- VILL- BARDANGERI KUCHI
             P.S. BAIHATA CHARIALI
             DIST.- KAMRUP
            ASSAM
            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
            CO-OPERATIVE DEPARTMENT
            DISPUR
            GUWAHATI- 781006.

            2:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
            GOVT. OF ASSAM
             KHANAPARA
             GUWAHATI
            ASSAM
             3:THE ASSAM STATE CO-OPERATIVE UNION
            REP. BY THE PRESIDENT
            ASSAM STATE CO-OPERATIVE UNION DR. B. BAROOAH ROAD
             GHY-7
             DIST.- KAMRUP
            ASSAM.
             4:THE CHIEF EXECUTIVE OFFICER
            ASSAM
            ASSAM STATE CO-OPERATIVE UNION
            DR. B. BAROOAH ROAD
                                                                   Page No.# 4/4

            GHY-7
            DIST.- KAMRUP
            ASSAM
            5:THE PRINCIPAL SECRETARY
            DEPARTMENT OF FINANCE
            DISPUR
            GUWAHATI-6
            ASSAM
            ------------
            Advocate for : MRS N SAIKIA
            Advocate for : SC
            CO OP appearing for THE STATE OF ASSAM AND 4 ORS



                                  BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                      ORDER

Date : 03.10.2023 Arguments heard. Judgment is reserved.

JUDGE CHIEF JUSTICE Comparing Assistant