Page No.# 1/6 vs Purnananda Bora And 6 Ors

Citation : 2022 Latest Caselaw 4000 Gua
Judgement Date : 7 October, 2022

Gauhati High Court
Page No.# 1/6 vs Purnananda Bora And 6 Ors on 7 October, 2022
                                                             Page No.# 1/6

GAHC010204592022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                           Case No : I.A.(Civil)/3076/2022

         MADHURJYA BORBORA AND 2 ORS.
         S/O LATE ALOK BORBORA
         RAJGARH ROAD
         GUWAHATI- 781003
         KAMRUP (M) DISTRICT
         ASSAM.

         2: SOUNDARJYA BORBORA
         S/O LATE ALOK BORBORA

         RAJGARH ROAD
         GUWAHATI- 781003
         KAMRUP (M) DISTRICT
         ASSAM.

         3: SANGITA HAZARIKA @ BORBORA
         W/O SANTIKAM HAZARIKA

         D/O LATE ALOK BORBORA
         NIJORAPARA
         GNB ROAD
         GUWAHATI- 781003
         KAMRUP (M) DISTRICT
         ASSAM.
         BEING REPRESENTED BY HER HUSBAND
         SANTIKAM HAZARIKA.
         VERSUS

         PURNANANDA BORA AND 6 ORS.
         S/O LATE SISURAM BORA
         R/O BORAHI GAON
         MOUZA- ATHGAON
         GOLAGHAT DISTRICT
                         Page No.# 2/6

ASSAM
PIN- 785625.

2:DHANIRAM BORA
S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
3:BHOGESWAR BORA
S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
4:DHRUBA JYOTI BORA
S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
5:PRANJAL BORA
S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
6:KHIRESWARI BORA
D/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
                                                           Page No.# 3/6

7:SASIRANI BORA
D/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
 GOLAGHAT DISTRICT
 ASSAM
 PIN- 785625.
 ------------
 Advocate for : R SARMAH
Advocate for : appearing for PURNANANDA BORA AND 6 ORS.
IN Case No. : RFA/34/2022

           MADHURJYA BORBORA AND 2 ORS.
           S/O LATE ALOK BORBORA,
           RAJGARH ROAD, GUWAHATI- 781003, KAMRUP (M)
           DISTRICT, ASSAM.

           2: SOUNDARJYA BORBORA
            S/O LATE ALOK BORBORA

           RAJGARH ROAD
           GUWAHATI- 781003
           KAMRUP (M) DISTRICT
           ASSAM.

           3: SANGITA HAZARIKA @ BORBORA
           W/O SANTIKAM HAZARIKA

           D/O LATE ALOK BORBORA
           NIJORAPARA
           GNB ROAD
           GUWAHATI- 781003
           KAMRUP (M) DISTRICT
           ASSAM.
           BEING REPRESENTED BY HER HUSBAND
           SANTIKAM HAZARIKA

           VERSUS

           PURNANANDA BORA AND 6 ORS.
           S/O LATE SISURAM BORA,
           R/O BORAHI GAON,
           MOUZA- ATHGAON, GOLAGHAT DISTRICT, ASSAM, PIN-
           785625.
                          Page No.# 4/6

2:DHANIRAM BORA
 S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.

3:BHOGESWAR BORA
 S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.

4:DHRUBA JYOTI BORA
 S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.

5:PRANJAL BORA
 S/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.

6:KHIRESWARI BORA
 D/O LATE SISURAM BORA

R/O BORAHI GAON

MOUZA- ATHGAON
GOLAGHAT DISTRICT
                                                                   Page No.# 5/6

                          ASSAM
                          PIN- 785625.

                         7:SASIRANI BORA
                          D/O LATE SISURAM BORA

                         R/O BORAHI GAON

                         MOUZA- ATHGAON
                         GOLAGHAT DISTRICT
                         ASSAM
                         PIN- 785625

             Advocate for the Petitioner   : R SARMAH

             Advocate for the Respondent :



                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                             ORDER

07.10.2022 Heard Mr. R. B. Phukan, learned counsel for the applicant.

This is an application under Order 41 Rule 5 read with Section 151 of the Code of Civil Procedure, 1908, praying for suspension of the impugned judgment and decree dated 23.08.2022, passed by the learned Civil Judge, Golaghat in Title Suit No. 10/2016.

As the connected appeal has already been admitted, the operation of the impugned judgment and decree dated 23.08.2022, passed by the learned Civil Judge, Golaghat in Title Suit No. 10/2016 shall remain suspended till the disposal of the connected first appeal.

This Interlocutory Application stands disposed of.

Page No.# 6/6 JUDGE Comparing Assistant