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GAHC010204592022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : I.A.(Civil)/3076/2022
MADHURJYA BORBORA AND 2 ORS.
S/O LATE ALOK BORBORA
RAJGARH ROAD
GUWAHATI- 781003
KAMRUP (M) DISTRICT
ASSAM.
2: SOUNDARJYA BORBORA
S/O LATE ALOK BORBORA
RAJGARH ROAD
GUWAHATI- 781003
KAMRUP (M) DISTRICT
ASSAM.
3: SANGITA HAZARIKA @ BORBORA
W/O SANTIKAM HAZARIKA
D/O LATE ALOK BORBORA
NIJORAPARA
GNB ROAD
GUWAHATI- 781003
KAMRUP (M) DISTRICT
ASSAM.
BEING REPRESENTED BY HER HUSBAND
SANTIKAM HAZARIKA.
VERSUS
PURNANANDA BORA AND 6 ORS.
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
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ASSAM
PIN- 785625.
2:DHANIRAM BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
3:BHOGESWAR BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
4:DHRUBA JYOTI BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
5:PRANJAL BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
6:KHIRESWARI BORA
D/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
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7:SASIRANI BORA
D/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
------------
Advocate for : R SARMAH
Advocate for : appearing for PURNANANDA BORA AND 6 ORS.
IN Case No. : RFA/34/2022
MADHURJYA BORBORA AND 2 ORS.
S/O LATE ALOK BORBORA,
RAJGARH ROAD, GUWAHATI- 781003, KAMRUP (M)
DISTRICT, ASSAM.
2: SOUNDARJYA BORBORA
S/O LATE ALOK BORBORA
RAJGARH ROAD
GUWAHATI- 781003
KAMRUP (M) DISTRICT
ASSAM.
3: SANGITA HAZARIKA @ BORBORA
W/O SANTIKAM HAZARIKA
D/O LATE ALOK BORBORA
NIJORAPARA
GNB ROAD
GUWAHATI- 781003
KAMRUP (M) DISTRICT
ASSAM.
BEING REPRESENTED BY HER HUSBAND
SANTIKAM HAZARIKA
VERSUS
PURNANANDA BORA AND 6 ORS.
S/O LATE SISURAM BORA,
R/O BORAHI GAON,
MOUZA- ATHGAON, GOLAGHAT DISTRICT, ASSAM, PIN-
785625.
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2:DHANIRAM BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
3:BHOGESWAR BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
4:DHRUBA JYOTI BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
5:PRANJAL BORA
S/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625.
6:KHIRESWARI BORA
D/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
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ASSAM
PIN- 785625.
7:SASIRANI BORA
D/O LATE SISURAM BORA
R/O BORAHI GAON
MOUZA- ATHGAON
GOLAGHAT DISTRICT
ASSAM
PIN- 785625
Advocate for the Petitioner : R SARMAH
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
07.10.2022 Heard Mr. R. B. Phukan, learned counsel for the applicant.
This is an application under Order 41 Rule 5 read with Section 151 of the Code of Civil Procedure, 1908, praying for suspension of the impugned judgment and decree dated 23.08.2022, passed by the learned Civil Judge, Golaghat in Title Suit No. 10/2016.
As the connected appeal has already been admitted, the operation of the impugned judgment and decree dated 23.08.2022, passed by the learned Civil Judge, Golaghat in Title Suit No. 10/2016 shall remain suspended till the disposal of the connected first appeal.
This Interlocutory Application stands disposed of.
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