Delhi High Court
M/S Books And Books And Anr vs M/S Viva Books Pvt Ltd on 6 April, 2026
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 355/2025, CM APPL. 37771/2025 &
37774/2025
M/S BOOKS AND BOOKS AND ANR .....Appellants
Through: Mr. Viney Sharma, Advocate.
versus
M/S VIVA BOOKS PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER(ORAL)
% 06.04.2026 C. HARI SHANKAR, J.
1. Mr. Viney Sharma appearing for the appellants seeks leave to withdraw the appeal.
2. The appeal is dismissed as withdrawn.
3. Court fees, if any deposited with the Registry of this Court shall be refunded on the appellants approaching the Registry of this Court.
C. HARI SHANKAR, J OM PRAKASH SHUKLA, J APRIL 6, 2026/pa Signature Not Verified Signed By:GUNN RFA(COMM) 355/2025 Page 1 of 1 Signing Date:09.04.2026 10:59:16