Delhi Metro Rail Corporation Ltd vs U.O.I & Ors

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                     Date of decision: 4th May, 2021
+                           LA.APP.No.812/2008
     DELHI METRO RAIL CORPORATION LTD. ..... Appellant
                 Through: Mr. Tarun Johri, Mr. Ankit Saini,
                           Advs.
                        Versus

    UNION OF INDIA & ANR.                    ..... Respondents
                  Through: Mr. Sanjay Kumar Pathak, Mrs. K.
                           Kaomudi Kiran Pathak, Mr. Sunil
                           Kumar Jha and Mr. M.S. Akhtar,
                           Advs. for UOI/LAC.
                           Mr. Amit Sibal, Sr. Adv. with Mr.
                           Ajoy Bhushan Kalia & Mr. Puneet
                           Sharma, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in LA.APP.No.612/2008.

RAJIV SAHAI ENDLAW, J. MAY 04, 2021 'gsr'