$~21 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 85/2021 & I.A.3139/2021
UNITED TELECOMS LIMITED ..... Petitioner
Through: Mr. Pawan Upadhyay, Adv.
versus
BHARAT SANCHAR NIGAM LIMITED & ANR.
..... Respondents
Through: Mr.Sameer Agarwal, Adv. for
R-1
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
O R D E R (O R A L)
% 01.03.2021 (Video-Conferencing)
1. After some hearing, Mr. Pawan Upadhyay, learned Counsel for the petitioner seeks leave to withdraw this petition with liberty to seek other appropriate remedies as may be available to his client in law. Leave and liberty is granted as prayed for.
2. The petition is dismissed as withdrawn.
C.HARI SHANKAR, J MARCH 1, 2021/kr Signature Not Verified Digitally Signed OMP(I)(COMM.) 85/2021 Page 1 of 1 By:SUNIL SINGH NEGI Signing Date:06.03.2021 22:27:41