Nahar Singh Mund vs Union Of India And Ors.

Citation : 2021 Latest Caselaw 2082 Del
Judgement Date : 4 August, 2021

Delhi High Court
Nahar Singh Mund vs Union Of India And Ors. on 4 August, 2021
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 4th August, 2021.

+          W.P.(C) 10248/2019 & CM No.42264/2019 (for stay)

     NAHAR SINGH MUND                                  ..... Petitioner
                 Through:         Mr. Divyanshu Srivastava, Adv.

                            Versus

    UNION OF INDIA AND ORS.                   ..... Respondents
                  Through: Mr. Vishal Mittal, Adv. for R- 1 to 3.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'