Bijendra Singh vs Government Of India And Ors.

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                    Date of decision: 4th August, 2021.

+          W.P.(C) 6959/2019 & CM No.28919/2019 (for stay)

     BIJENDRA SINGH                                  ..... Petitioner
                  Through:        Mr. Divyanshu Srivastava, Adv.

                            Versus

    GOVERNMENT OF INDIA AND ORS.            ..... Respondents
                  Through: Mr. Vikas Mahajan, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'