Delhi High Court
Brij Kishore Gupta vs Union Of India (Through ... on 24 November, 2020
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 24thNovember , 2020.
+ W.P. (C) 9192/2020
BRIJ KISHORE GUPTA .....Petitioner
versus
UNION OF INDIA & ORS. ....Respondents
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.98/2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
NOVEMBER 24, 2020 'pp' W.P.(C) 9192/2020 Page 1 of 1