Brij Kishore Gupta vs Union Of India (Through ...

Citation : 2020 Latest Caselaw 3214 Del
Judgement Date : 24 November, 2020

Delhi High Court
Brij Kishore Gupta vs Union Of India (Through ... on 24 November, 2020
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Date of decision: 24thNovember , 2020.

+                      W.P. (C) 9192/2020
       BRIJ KISHORE GUPTA                                 .....Petitioner
                           versus
       UNION OF INDIA & ORS.                         ....Respondents


CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.98/2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

NOVEMBER 24, 2020 'pp' W.P.(C) 9192/2020 Page 1 of 1