Praveen Soni vs Union Of India And Ors

Citation : 2020 Latest Caselaw 3202 Del
Judgement Date : 24 November, 2020

Delhi High Court
Praveen Soni vs Union Of India And Ors on 24 November, 2020
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                              Date of decision: 24thNovember , 2020.

                             W.P. (C) 8324/2020
       PRAVEEN SONI                                   .....Petitioner
                                   versus
       UNION OF INDIA & ORS.                          .....Respondents

CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.98/2020.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

NOVEMBER 24, 2020 'pp' W.P.(C) 8324/2020 Page 1 of 1