The Commissioner Of Income ... vs The Fertilizers Association Of ...

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    Date of Decision: 13.11.2017
+     ITA 964/2017
      THE COMMISSIONER OF INCOME TAX-EXEMPTION
                                       ..... Appellant
                   versus
     THE FERTILIZERS ASSOCIATION OF INDIA
                                        ..... Respondent

And connected matter:

+     ITA 966/2017
      Present:    Mr. Ruchir Bhatia with Mr. Puneet Rai &

Mr. Gaurav Khetarpal, Advs. for appellant. Mr. Mayank Jain with Mr. Parmatma Singh & Mr. Madhur Jain, Advs. for respondent. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA S. RAVINDRA BHAT, J.(ORAL) The appeals are dismissed. For detailed judgment, the decision in ITA No.964/2017 dated 13.11.2017 may be referred to.

S. RAVINDRA BHAT, J SANJEEV SACHDEVA, J NOVEMBER 13, 2017 kks