Delhi High Court
Ajay @ Payyu vs State Nct Of Delhi on 27 April, 2017
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 19th APRIL, 2017
DECIDED ON : 27th APRIL, 2017
+ CRL.A.845/2015
AJAY @ PAYYU ..... Appellant
Through : Mr.Puneet Singhal, Advocate.
versus
STATE NCT OF DELHI ..... Respondent
Through : Mr.G.M.Farooqui, APP.
S.P.GARG, J.
The present appeal is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.469/2014 titled 'Rajesh @ Prem vs. State NCT of Delhi '.
(S.P.GARG) JUDGE APRIL 27, 2017 / tr