Delhi High Court
Myna Homes Pvt. Ltd. vs Union Bank Of India & Ors on 23 September, 2016
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8561/2016 & CMs No.35260-61/2016
MYNA HOMES PVT. LTD. ..... Petitioner
Through : Mr. Mukul Gupta, Sr. Advocate with
Mr. Vibhor Garg, Advocate
versus
UNION BANK OF INDIA & ORS ..... Respondents
Through : Mr. O.P. Gaggar, Advocate for R-1.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
ORDER
% 23.09.2016
1. Mr. Gupta, learned Senior Advocate appearing for the petitioner seeks leave to withdraw the present petition, while reserving the right of the petitioner to file objections before the learned CMM, who has passed the order dated 1.9.2016 (Annexure-15).
2. Leave, as prayed for, is granted. The writ petition is dismissed as withdrawn, along with the pending applications.
HIMA KOHLI, J SEPTEMBER 23, 2016 sk