South Delhi Municipal ... vs Central Warehousing Corporation

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                       Judgment reserved on: 02.12.2016.
                       Judgment delivered on: 06.12.2016
+     W.P.(C) 1443/2016 and CM APPL No. 6259/2016

SOUTH DELHI MUNICIPAL CORPORATION
                                                         ..... Petitioner
                        Through     Ms.Madhu Tewatia, Advocate.

                        versus

CENTRAL WAREHOUSING CORPORATION
                                                        ..... Respondent
                        Through     Mr.K.K.Tyagi, Advocate.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders, see file of W.P. (C) No.1037/2016.

INDERMEET KAUR, J DECEMBER 06, 2016 A