Delhi High Court
Uoi & Ors. vs P.N.Prasad & Ors. on 9 October, 2015
$~S-3-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% DECIDED ON: 09.10.2015
+ REVIEW PET.376/15, CM APPL.14274, 14275/15 IN W.P.(C) 3979/08
UOI & ANR. ..... Petitioners
versus
MADAN LAL SHARMA & ORS. ..... Respondents
REVIEW PET.328/15, CM APPL.11823, 11824/15 IN W.P.(C) 8363/07
UOI & ORS. ..... Petitioners
versus
R.D.DIXIT & ORS. ..... Respondents
REVIEW PET.396/15, CM APPL.13081, 13082, 15878, 15879/15 IN
W.P.(C) 1942/07
UOI & ORS ..... Petitioners
versus
VINOD KUMAR SAXENA ..... Respondent
REVIEW PET.329/15, CM APPL.11827, 11828/15 IN W.P.(C) 3816/08
UOI & ORS. ..... Petitioners
versus
P.N.PRASAD & ORS. ..... Respondents
REVIEW PET.385/15, CM APPL.14746, 14748/15 IN W.P.(C) 2741/07
UOI & ANR. ..... Petitioners
versus
YOGINDER LAL SHARMA & ORS. ..... Respondents
REVIEW PET.386/15, CM APPL.14755, 14756/15 IN W.P.(C) 4806/08
UOI & ORS. .... Petitioner
versus
K.L.MEHNDIRATTA & ORS. ..... Respondents
Appearance: Mr. Jagjit Singh with Mr. Shivanshu Bajpai and Ms. Nisha,
Advocates for Union of India/Indian Railways.
Mr. J.K. Singh, Advocates for Union of India/Indian Railways.
Mr. Kishore Kumar Patel, Adv. for respondents in item nos.2, 5, 7& 8.
Mr. G.D. Bhandari, Advocate for respondents in item nos.3, 4 & 6.
REVIEW PET.329/15 IN W.P.(C)3816/08 WITH CONNECTED MATTERS Page1 of 2
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SURESH KAIT
S.RAVINDRA BHAT, J. (ORAL)
For detailed order, refer to order of the even date passed in Review Petition No.377/2015 in W.P.(C)2937/2007 - UOI & Anr. V. Kishan Lall Sharma & Ors.
S. RAVINDRA BHAT (JUDGE) SURESH KAIT (JUDGE) OCTOBER 09, 2015 /vikas/ REVIEW PET.329/15 IN W.P.(C)3816/08 WITH CONNECTED MATTERS Page1 of 2