Delhi High Court
Uoi vs Jitender on 11 November, 2014
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Judgment delivered on: November 11, 2014
+ W.P.(C) 2830/2011 & CM. Nos. 6013/2011 and 15009/2013
UOI ..... Petitioner
Represented by: Mr. Jayendra, Advocate.
Versus
JITENDER ..... Respondent
Represented by: Ms. Amita Kalkal
Chaudhary and Ms. Aditi
Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed judgment see WP(C) 2314/2011.
SURESH KAIT (JUDGE) NOVEMBER 11, 2014 Sb/RS