Delhi High Court
Jasbir Singh vs The State (Delhi Admn.) Delhi & ... on 30 May, 2014
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 26th MARCH, 2014
DECIDED ON : 30th MAY, 2014
+ CRL.A.857/2012
JASBIR SINGH ..... Appellant
Through : Mohd.Saleem, Advocate with
Mohd.Tabrej, Advocate.
VERSUS
THE STATE (DELHI ADMN.) DELHI & ANR. ..... Respondents
Through : Mr.M.N.Dudeja, APP.
CORAM:
HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.680/2012 titled 'Prabhu Dayal Sharma vs. The State of NCT of Delhi'.
(S.P.GARG) JUDGE MAY 30, 2014 / tr