Delhi High Court
Abhimanyu Gahlot vs State Of Uttarakhand & Others on 12 May, 2014
WPMS No. 2976 of 2013 Hon'ble Alok Singh, J.
None is present for the petitioner even in the revised list. None was present for the petitioner on 09.05.2014, however, case was adjourned in the interest of justice.
Dismissed for non prosecution.
(Alok Singh, J.) Dated 12.05.2014 Shiv