$~3, 4, 5, 6, 7, 13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 10.07.2014
Pronounced on : 23.07.2014
+ W.P.(C) 3895/2014, C.M. NO.7850/2014
SH. SUNIL KUMAR GAUR ..... Petitioner
versus
UPSC AND ORS. ..... Respondents
+ W.P.(C) 3903/2014, C.M. NO.7865/2014 SANJAY CHAWLA ..... Petitioner versus UPSC AND ORS. ..... Respondents + W.P.(C) 3904/2014, C.M. NO.7867/2014 OM LATA SINGH ..... Petitioner versus UPSC AND ORS. ..... Respondents + W.P.(C) 3905/2014, C.M. NO.7869/2014 SH. RAJESH SHARMA AND ANR. ..... Petitioners versus UPSC AND ORS. ..... Respondents + W.P.(C) 3924/2014, C.M. NO.7905/2014 SH. KULDEEP SINGH ..... Petitioner versus UPSC AND ORS. ..... Respondents + W.P.(C) 3862/2014, C.M. NO.7800/2014 MAMTA YADAV AND ORS. ..... Petitioners versus UPSC AND ORS. ..... Respondents + W.P.(C) 3876/2014, C.M. NO.7822/2014 HARISH KUMAR ..... Petitioner versus W.P.(C) 3895/2014 and connected matters Page 1 UPSC AND ORS. ..... Respondents Through : Sh. Yashpal Rangi, Advocate, for petitioners in Item Nos. 2 and 3. Sh. Ashish Nishchal, Advocate, for petitioners in Item Nos. 4, 5 and 6. Sh. R.V. Nair, Advocate, for petitioner. Dr. Monika Gusain with Sh. Hariom Yaduvanshi, Ms. Geeta Singh and Sh. Abhinav Jain, Advocates, for petitioner in Item No.7.
Sh. R.K. Saini with Sh. Sitab Ali Chaudhury, Advocate, for petitioner in Item No.13.
Sh. Naresh Kaushik with Ms. Aditi Gupta and Sh. Vardhmaan Kaushik, Advocates, for UPSC in all matters.
Ms. Zubeda Begum, Standing Counsel (GNCTD) with Ms. Sana Ansari, Advocate, for Resp. Nos. 2 and 3.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI MR. JUSTICE S. RAVINDRA BHAT % For detailed judgment, the decision dated 23.07.2014 in W.P.(C) 3894/2014 may be referred to.
S. RAVINDRA BHAT (JUDGE) VIPIN SANGHI (JUDGE) JULY 23, 2014 W.P.(C) 3895/2014 and connected matters Page 2