Sunder Singh vs Bharat Sanchar Nigam Ltd

     IN THE HIGH COURT OF DELHI AT NEW DELHI

         +        LPA 406/2013 and CM APPL. 9185/2013

%                                Reserved on 21st April, 2014
                                Date of decision : 03 July, 2014

       SUNDER SINGH                           ..... Appellant
                Through: Mr. Bijender Singh, Advocate

                                versus

       BHARAT SANCHAR NIGAM LTD ..... Respondent
               Through: Ms. Raavi Birbal, Advocate

       CORAM:
       HON'BLE MR. JUSTICE P.K. BHASIN
       HON'BLE MR. JUSTICE J.R. MIDHA

                          JUDGMENT

J.R. MIDHA, J.

For orders, see LPA No.408/2013.

J.R. MIDHA, J P.K. BHASIN, J JULY 03, 2014/dk LPA No.406/2013 Page 1 of 1