Roop Ram vs Bharat Sanchar Nigam Ltd

Citation : 2014 Latest Caselaw 2924 Del
Judgement Date : 3 July, 2014

Delhi High Court
Roop Ram vs Bharat Sanchar Nigam Ltd on 3 July, 2014
Author: J.R. Midha
     IN THE HIGH COURT OF DELHI AT NEW DELHI

         +        LPA 400/2013 and CM APPL. 9155/2013

%                                Reserved on 21st April, 2014
                                Date of decision : 03 July, 2014

       ROOP RAM                              ..... Appellant
               Through: Mr. Bijender Singh, Advocate

                                versus

       BHARAT SANCHAR NIGAM LTD ..... Respondent
               Through: Ms. Raavi Birbal, Advocate

       CORAM:
       HON'BLE MR. JUSTICE P.K. BHASIN
       HON'BLE MR. JUSTICE J.R. MIDHA

                          JUDGMENT

J.R. MIDHA, J.

For orders, see LPA No.408/2013.

J.R. MIDHA, J P.K. BHASIN, J JULY 03, 2014/dk LPA No.400/2013 Page 1 of 1