Delhi High Court
Shahin @ Bushle vs State (Govt. Of Nct Of Delhi) on 19 February, 2014
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 16th January, 2014
Pronounced on: 19th February, 2014
+ CRL.A. 1056/2010
SHAHIN @ BUSHLE ..... Appellant
Through: Mr. Deepak Vohra, Advocate
Versus
STATE (GOVT. OF NCT OF DELHI) ..... Respondent
Through: Ms. Rajdipa Behura, APP for the State.
SI Kapil Kumar, PS GTB Enclave.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE G.P. MITTAL
JUDGMENT
G.P. MITTAL, J.
1. For detailed order see Criminal Appeal No.716/2010, Salam Kaviraj @ Chuha V. State (Govt. Of NCT of Delhi) pronounced today.
(G.P. MITTAL) JUDGE (SANJIV KHANNA) JUDGE FEBRUARY 19, 2014 vk