Delhi High Court
Mcd General Mazdoor Union vs Mcd on 16 December, 2014
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Judgment delivered on 16th December, 2014
+ W.P.(C) No. 5136/2011
MCD GENERAL MAZDOOR UNION ..... Petitioner
Represented by: Mr. Varun Prasad, Adv.
Versus
MCD ..... Respondent
Represented by: Ms. Mini Pushkarna, Adv. with Ms.
Yoothika Pallavi, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J. (ORAL)
For detailed order, see W.P.(C) 2226/2011.
SURESH KAIT (JUDGE) DECEMBER 16, 2014 sb