Rashmi Js Thapa And Ors. vs Navyug School Educational ...

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          Judgment delivered on: December11, 2014
+                      W.P.(C) 3812/2012

RASHMI JS THAPA AND ORS.                              ..... Petitioners
              Represented by:        Ms. Rekha Palli, Ms. Punam
                                     Singh, Mr. Aftab Ali Khan, Ms.
                                     Shruti Munjal, Ms. Ankita
                                     Patnaik and Ms. Garima
                                     Sachdeva, Advocates.
                 Versus

NAVYUG SCHOOL EDUCATIONAL SOCIETY & ANR.
                                             ..... Respondents
             Represented by: Mr. B.B.Gupta and Mr. Udyan
                             Srivastava, Advocates for
                             Respondent No.1.
                             Mr.Arun Bhardwaj, ASC for
                             Respondent No.2/NDMC.
                             Mr.Anurag Ahluwalia, CGSC
                             with Mr. M.P.Singh, Advocates
                             for Union of India.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed order see W.P.(C) No. 3808/2012.

SURESH KAIT (JUDGE) DECEMBER 11, 2014 sb