Zulfikar Ali vs State

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                   +     CRL.A. 472/2012

%                         Date of decision : 29th January, 2013

     ZULFIKAR ALI                                ..... Appellant

                       Through :    Mr. Bhupesh Narula, Adv.

                       versus

     STATE                                     ..... Respondent
                       Through :    Ms. Ritu Gauba, APP.

     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE J.R. MIDHA

GITA MITTAL, J. (Oral)

For detailed order, see Death Sentence Reference No.2/2012.

GITA MITTAL, J J.R. MIDHA, J JANUARY 29, 2013 aj