Abb Limited vs The Commissioner, Delhi Value ...

Citation : 2012 Latest Caselaw 5876 Del
Judgement Date : 28 September, 2012

Delhi High Court
Abb Limited vs The Commissioner, Delhi Value ... on 28 September, 2012
Author: S.Ravindra Bhat
*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        RESERVED ON: 25.09.2012
                                      PRONOUNCED ON: 28.09.2012

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        ABB LIMITED                                           ..... Petitioner

                        versus

        THE COMMISSIONER, DELHI VALUE ADDED TAX
                                              ..... Respondent

....................Petitioner Through: Sh. S. Ganesh, Sr. Advocate with Sh. R. Jawahar Lal, Ms. Vrinda Aghi and Sh. Maank Kshirsagar, Advocates.

.........Respondent Through: Sh. Vineet Bhatia, Advocate.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR MR. JUSTICE S.RAVINDRA BHAT % For detailed judgment, refer to the decision dated 28.09.2012 in ST. Appl. 51/2012.

(S.RAVINDRA BHAT) JUDGE (R.V. EASWAR) JUDGE SEPTEMBER 28, 2012 ST. APPL. 52/2012 to 70/2012 Page 2