Icici Lombard General Insurance ... vs Manju Devi & Ors

Citation : 2012 Latest Caselaw 1879 Del
Judgement Date : 19 March, 2012

Delhi High Court
Icici Lombard General Insurance ... vs Manju Devi & Ors on 19 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 24th February, 2012
                                       Pronounced on: 19th March, 2012
+    MAC.APP. 493/2011

     ICICI LOMBARD GENERAL INSURANCE CO LTD
                                                          ..... Appellant
                            Through:    Ms. Suman Bagga, Adv.

                   versus

     MANJU DEVI & ORS                      ..... Respondent
                   Through:             Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 19, 2012 vk