Prem Lata Chhetri & Ors vs Bhordiya Girdhar & Ors

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on: 6th March, 2012
                                  Pronounced on: 19th March, 2012
+    MAC.APP. 461/2010

     PREM LATA CHHETRI & ORS                ..... Appellants
                    Through: Mr. Manish Maini, Adv.
             versus

     BHORDIYA GIRDHAR & ORS...... Respondents
                  Through: Ms. Shantha Devi Raman, Adv.
                            for R-3.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                           JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 19, 2012 vk