Royal Sundaram Alliance ... vs Meenu Devi & Ors

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 28th February, 2012
                                   Pronounced on: 19th March, 2012
+    MAC.APP. 958/2011

     ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
                                    ..... Appellant
                 Through: Ms. Suman Bagga, Advocate

                   versus

     MEENU DEVI & ORS                      ..... Respondent
                  Through:          Mr. Sanjiv Gupta, Advocate for
                                    the Respondents No.1 to 5.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 997/2011 titled 'SMT. DHANESHWARI & ANR. v. TEJESHWAR SINGH & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 19, 2012 vk