Dtc vs Pawan Kumar Gahlot & Ors.

Citation : 2012 Latest Caselaw 1565 Del
Judgement Date : 5 March, 2012

Delhi High Court
Dtc vs Pawan Kumar Gahlot & Ors. on 5 March, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 29th February, 2012
                                        Pronounced on: 5th March, 2012
+    MAC.APP. 258/2009

     DTC                                         ..... Appellant
                            Through:    Mr.S.P.Gupta, Advocate
                   versus

     PAWAN KUMAR GAHLOT & ORS.          ..... Respondents
                  Through: Mr.Pradeep Gaur with Mr.Amit
                            Gaur and Mr.Shashank Sharma,
                            Advocates for R-2.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 vk