D.T.C. vs Abhishek Gupta & Ors.

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Reserved on: 29th February, 2012
                                        Pronounced on: 5th March, 2012
+    MAC.APP. 610/2008

     D.T.C.                                           ..... Appellant
                            Through:    Mr.S.P.Gupta, Advocate
                   versus

     ABHISHEK GUPTA & ORS.            ..... Respondents
                  Through: Mr.Manoj R.Sinha, Advocate.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.565/2008 titled 'DTC V. JAGDISH KATARIA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 05, 2012 vk