Delhi High Court
Smt. Kanta Devi vs Uoi & Ors. on 10 January, 2012
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)No.9043/2011
% Date of decision: 10th January, 2012
SMT. KANTA DEVI ..... Petitioner
Through : Col. S.R. Kalkal, Advocate.
versus
UOI & ORS. ..... Respondents
Through : Mr. Ravinder Agarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE J.R. MIDHA
ANIL KUMAR, J.
*
1. After some arguments, the petitioner seeks to withdraw the petition with liberty to file the appropriate petition in accordance with law.
2. Dismissed as withdrawn with liberty as prayed for.
ANIL KUMAR, J.
J.R. MIDHA, J JANUARY 10, 2012 mk W.P.(C)No.9043/2011 Page 1 of 1