Natoinal Insurance Co.Ltd. vs Ram Pal Singh & Ors.

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 23rd January, 2012
                                Pronounced on: 29th February, 2012
+    MAC.APP. 404/2007

     NATOINAL INSURANCE CO.LTD.        ..... Appellant
                  Through: Mr. Pradeep Gaur, Adv.

                   versus

     RAM PAL SINGH & ORS.                      ..... Respondents
                  Through:          Mr. Ashok Popli, Adv. for R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.329/2010 titled 'ORIENTAL INSURANCE CO. LTD. V. RAKESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 29, 2012 vk