Reliance General Insurance Co. ... vs Suresh & Ors.

Citation : 2012 Latest Caselaw 7133 Del
Judgement Date : 12 December, 2012

Delhi High Court
Reliance General Insurance Co. ... vs Suresh & Ors. on 12 December, 2012
Author: G.P. Mittal
$
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012

+    MAC. APP. 676/2011

     RELIANCE GENERAL INSURANCE CO. LTD. ..... Appellant
                  Through: Mr. Sameer Nandwani, Advocate


                 Versus

     SURESH & ORS.                                  ..... Respondents
                       Through:     Mr. Navneet Goyal with Ms. Suman N.
                                    Rawat, Advocates for the Respondents
                                    No.1 & 2


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.672/2011 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. JYOTI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst