Reliance General Insurance Co. ... vs Master Vikram & Ors.

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of decision: 12th December, 2012

+    MAC. APP. 1086/2011

     RELIANCE GENERAL INSURANCE CO. LTD.         ..... Appellant
                  Through: Mr. Sameer Nandwani, Advocate.


                 Versus

     MASTER VIKRAM & ORS.                              ..... Respondents
                 Through:           None

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP.1081/2011 titled 'RELIANCE GENERAL INSURANCE CO. LTD. v. ANKIT MAHESHWARI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE DECEMBER 12, 2012 pst