* THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment reserved on: 25.04.2011
Judgment delivered on:06.05.2011
+ WTA No 3/2000
COMMISSIONER OF WEALTH TAX ...... APPELLANT
Vs
CHELSFORD CLUB LTD. ..... RESPONDENT
Advocates who appeared in this case: For the Appellant : Ms. Prem Lata Bansal and Mr. M.P. Sharma, Sr.Advocates with Mr. Deepak Anand, Jr. Standing Counsel For the Respondent : Mr.M.S. Syali, Sr. Advocate with Ms.Husnal Syali & Mr. Rahul Sateeja CORAM :-
HON'BLE MR JUSTICE SANJAY KISHAN KAUL HON'BLE MR JUSTICE RAJIV SHAKDHER
1. Whether the Reporters of local papers may be allowed to see the judgment ?
2. To be referred to Reporters or not ?
3. Whether the judgment should be reported in the Digest ?
RAJIV SHAKDHER, J * For orders see WTR Nos.30/1992.
RAJIV SHAKDHER, J SANJAY KISHAN KAUL,J MAY 06 , 2011 yg/kk WTR Nos.30/92, 31A/92, WTA Nos.1/2000 & 3/2000 Page 1 of 1