* THE HIGH COURT OF DELHI AT NEW DELHI Date of decision: 27.10.2010 + IA No.6229/2010 in CS(OS) 1411/1997 SUNIL KUMAR KAPUR ........ Plaintiff Through: Sh. M.L. Bhargava, Advocate, for the applicant. versus ANIL KUMAR KAPUR & ANR. .......Defendants Though: Sh. Raman Kapur and Sh. Dhiraj Sachdeva, Advocates.
Sh. Amit Kumar, Advocate, for Defendant Nos. 2 and 3. Sh. Arun Arora, Advocate, for Defendant No.5. This is a corrupted file. Please ignore. Inconvenience is regretted.