Dragerwerk Ag & Ors. vs Usha Drager Pvt. Ltd. & Anr.

*                       HIGH COURT OF DELHI : NEW DELHI

           FAO (OS) No.28/05 & CM Nos.1535/05, 3078/05 & 16231-32/05

                        Judgment reserved on:       9th February, 2009

%                       Judgment decided on :      18th September, 2009


     Dragerwerk AG & Ors.                               ....Appellants
                     Through : Mr. Rajiv Nayar, Sr. Adv. with Mr. Manoj
                               Kumar, Mr. Sushant Kumar, Mr. Shekhar,
                               Mr. Tarun Arora and Mr. Sushil Advs.
                     Versus
     Usha Drager Pvt. Ltd. & Anr.                     ....Respondents
                     Through : Mr. Arvind K. Nigam, Sr. Adv. with
                               Mr. Navin Chawla and Mr. Sandeep Mittal,
                               Advs.

Coram:

HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment passed in FAO (OS) No.27/2005 on 18th September, 2009.

MANMOHAN SINGH, J.

A.K. SIKRI, J.

SEPTEMBER 18, 2009 sa FAO (OS) No.28/2005 Page 1 of 1