Pooja vs Gnct & Ors.

Citation : 2009 Latest Caselaw 2362 Del
Judgement Date : 30 May, 2009

Delhi High Court
Pooja vs Gnct & Ors. on 30 May, 2009
Author: Kailash Gambhir
*         IN THE HIGH COURT OF DELHI AT NEW DELHI

+                W.P. (C) No. 9139/2008


                         Judgment reserved on:19.05.2009

%                       Judgment delivered on: 30.05.2009

Pooja                           ...... Petitioners
                     Through:         Mr. Sanjay Bansal, Advocate

               versus


GNCT & Ors.                ..... Respondents
                     Through: Mr. V.S.R. Krishna, Advocate
                              Mr. Anjum Javed, Advocate
                                Mr. Mohammed Sajid, Advocate
                                Ms. Zubeda Begum, Advocate

CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR

1.   Whether the Reporters of local papers may             Yes
     be allowed to see the judgment?

2.   To be referred to Reporter or not?                    Yes

3.   Whether the judgment should be reported               Yes
     in the Digest?

KAILASH GAMBHIR, J.

* For order see W.P.(C) No. 9114/2008.

May 30th, 2009 KAILASH GAMBHIR, J.