Icici Bank Ltd. vs A.R. Vijaya Kumar*

               HIGH COURT OF DELHI : NEW DELHI

              Judgment reserved on: May 14, 2009
             Judgment delivered on: May 15, 2009


+                       Crl. Rev. P. No. 210/2009*


%       ICICI Bank Ltd.               ...     Petitioner
                  Through: Mr. Punit Kumar Bhalla,
                           Advocate.


                                 versus


        A.R. Vijaya Kumar*                ...        Respondent
                   Through: Nemo.


CORAM:

HON'BLE MR. JUSTICE SUNIL GAUR

1. Whether the Reporters of local papers may
   be allowed to see the judgment?

2. To be referred to Reporter or not?

3. Whether the judgment should be reported
   in the Digest?


SUNIL GAUR, J.

*

1. For orders, see Crl. Rev. P. No. 202/2009.

Sunil Gaur, J. May 15, 2009 pkb Crl. Rev. P. No. 210-217/2009 Page 1