Delhi High Court
Commissioner Of Income Tax, Delhi ... vs D??Cor Investment & Finance Ltd. on 23 December, 2009
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 4th, November,2009
Date of Decision: 23rd December, 2009
+ ITA 467/2008
COMMISSIONER OF INCOME TAX, DELHI -IV ..... Appellant
Through: Ms. Prem L. Bansal with Ms. Ansul
Sharma, Advs.
versus
DÉCOR INVESTMENT & FINANCE LTD. ..... Respondent
Through: Mr. Ajay Vohra with Ms. Kavita Jha
and Mr. Sriram Krishna, Advs.
% CORAM:
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
1. Whether reporters of local papers may be allowed to see
the judgment?
2. To be referred to the Reporter or not?
3. Whether the judgment should be reported in
the Digest?
JUDGMENT
A.K. SIKRI, J.
1. For orders see ITA No. 783/2007.
A.K. SIKRI, J.
SIDDHARTH MRIDUL, J.
DECEMBER 23, 2009 mk