Intel Capital (Cayman) ... vs Prime Telesystem Ltd. & Ors.

 *                IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                                        Date of Reserve: August 21, 2009
                                                                         Date of Order: December 18, 2009

+Ex. P. 17 of 2008
%                                                                  18.12.2009
      Intel Capital (Cayman) Corporation                    ...Decree Holder
      Through: Mr.Neeraj Sharma with Ms. Archana Lakhotia and Ms. Roopali Sharma,
      Advocates

           Versus

           Prime Telesystem Ltd. & Ors.                           ...Judgment Debtors
           Through: Mr. Pradeep K. Bakshi with Mr. Rajat Navet, Advocates


           JUSTICE SHIV NARAYAN DHINGRA

1.         Whether reporters of local papers may be allowed to see the judgment?

2.         To be referred to the reporter or not?

3.         Whether judgment should be reported in Digest?


           ORDER

1. List on 28th January, 2010.

December 18, 2009 SHIV NARAYAN DHINGRA J. rd Ex.P.17 of 2008 Intel Capital (Cayman) Corporation v. Prime Telesystems Ltd. & Ors. Page 1 Of 1