Delhi High Court
Prakash Marble Traders And Ors. vs Union Of India (Uoi) And Ors. on 21 May, 2003
Bench: S K Kaul
ORDER Sanjay Kishan Kaul, J.
1. This writ petition is dismissed in terms of the Orders passed in CWP No. 3967 of 1999.
Citation : 2003 Latest Caselaw 567 Del
Judgement Date : 21 May, 2003
ORDER Sanjay Kishan Kaul, J.
1. This writ petition is dismissed in terms of the Orders passed in CWP No. 3967 of 1999.