Delhi High Court
Shri M.K. Modi vs Shri K.K. Modi And Ors. on 21 February, 2003
Bench: D Gupta, S Mukerjee
JUDGMENT S. Mukerjee, J.
1. In view of the judgment passed in FAO(OS) 462 of 2001, quashing and setting aside the impugned order dated 8.10.2001 passed by Hon'ble J.D. Kapoor, J. in IA No. IAs Nos.11137/98, 4120/2001, 5547/2001 & IA 38007/99 in S.No.1394/96, and for the same reasons as detailed therein, the present appeal (FAO (OS) No.492/01) is dismissed leaving the parties to bear their own costs.