Delhi High Court
Amar Singh And Ors. vs Union Of India (Uoi) And Anr. on 19 July, 2002
Bench: D Gupta, S Mukerjee
JUDGMENT
1. By a common judgment passed today in RFA 500/87 (Jia Ram & Ors. vs. Union of India) this appeal stands allowed.
2. A copy of judgment delivered in RFA 500/87 be placed in the file of this appeal by the Registry.