Delhi High Court
Brig. Sukhjit Singh vs Maharani Gita Devi on 6 April, 1992
Bench: P Bahri
ORDER P.K. Bahri, J.
1. In view of the judgment dt. 6th April, 1992, passed in Suit No. 1052 of 1977, Tikka Shatrujit Singh & Ors. vs. Brig. Sukhjit Singh & Anr., this suit is dismissed leaving the parties to bear their own costs.