Delhi High Court
Kartar Singh And Anr. vs The State on 30 May, 1968
Equivalent citations: 1969 CriLJ 252, 4 (1968) DLT 460
Bench: I Dua
JUDGMENT I.D. Dua, J. Text is nto available
Citation : 1968 Latest Caselaw 86 Del
Judgement Date : 30 May, 1968
JUDGMENT I.D. Dua, J. Text is nto available