Chattisgarh High Court
Lalsai Bhagat vs State Of Chhattisgarh on 14 March, 2026
1
Digitally
signed by
SHAYNA
KADRI NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
NATIONAL LOK ADALAT
Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate.
WPS No. 5271 of 2020
1 - Lalsai Bhagat S/o Lt. Shri Nadhiya Ram, Aged About 56 Years
Assistant Internal Accounts Inspection And Taxation Officer Block
Panchayat Rajpur, District Balarampur Ramanujganj Chhattisgarh.,
District : Balrampur, Chhattisgarh
--- Petitioner
versus
1 - State Of Chhattisgarh Through The Secretary, Panchayat And Rural
Development Department, Mahanadi Mantralaya, Atal Nagar, Naya
Raipur, Post Office And Police Station Naya Raipur, District Raipur
Chhattisgarh, District : Raipur, Chhattisgarh
2 - Director Panchayat Directorate, Indrawati Bhavan, Atal Nagar, Naya
Raipur, Post Office And Police Station Naya Raipur, District Raipur
Chhattisgarh, District : Raipur, Chhattisgarh
3 - Collector, Balrampur, District Balrampur Ramanujganj Chhattisgarh.,
District : Balrampur, Chhattisgarh
4 - Chief Executive Officer Zila Panchayat Balrampur Ramanujganj
Chhattisgarh, District : Balrampur, Chhattisgarh
--- Respondent(s)
2
WPS No. 1464 of 2021
1 - Lalsai Bhagat S/o Late Shri Nadhiya Ram Aged About 56 Years Assistant Internal Accounts Inspection And Taxation Officer Block Panchayat Rajpur , District Balarampur Ramanujganj Chhattisgarh., District : Balrampur, Chhattisgarh
---Petitioner(s) Versus 1 - State Of Chhattisgarh Indrawati Bhavan , Atal Nagar, Naya Raipur , Post Office And Police Station Naya Raipur, District Raipur , Chhattisgarh., District : Raipur, Chhattisgarh 2 - Director Panchayat Directorate Indrawati Bhavan , Atal Nagar, Naya Raipur , Post Office And Police Station Naya Raipur, District Raipur , Chhattisgarh., District : Raipur, Chhattisgarh 3 - Collector Balrampur , District Balarampur Ramanujganj, Chhattisgarh., District : Balrampur, Chhattisgarh
--- Respondent(s) (Cause-title taken from Case Information System) For Petitioner : Shri Lalsai Bhagat, petitioner in person before this Court.
For : Shri Amit Buxy, Deputy G.A., Mr. Nitansh State/Respondents Jaiswal, Deputy G. A. and Shri Harishankar Chouhan, Deputy Commissioner, Divisional Development Office, Bilaspur.
AWARD (Passed on 14/03/2026)
1. The present petitions have been filed against the impugned orders dated 11.11.2020 and 11.12.2020 whereby petitioner has been 3 suspended from the post of Assistant Internal Accounts Inspection and Taxation Officer Block Panchayat Rajpur, Distt. Balrampur - Ramanujganj.
2. Today, both the parties filed compromise application stating that petitioner is willing to withdraw this petition. Hence both the parties compromised the dispute amicably and as such nothing remains in this petition for adjudication.
3. The contesting parties to these petitions have amicably settled/compromised the dispute. We have also found that the terms and conditions of compromise/settlement arrived at between the contesting parties are just, proper and legal and hence are acceptable. We accordingly accept the compromise/ settlement, proposed by the parties.
4. A copy of this compromise/docket arrived at by the parties be made part of this record.
5. Accordingly, the instant petitions are disposed of as withdrawn.
Sd/- Sd/-
(Amitendra Kishore Prasad) (Apoorva Tripathi)
Judge - Lok Adalat Member - Lok Adalat
High Court of Chhattisgarh High Court of Chhattisgarh
Shayna