Chattisgarh High Court
Dilram Maheshwari vs State Of Chhattisgarh on 14 March, 2026
1
NAFR
AVINASH
SHARMA
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed by
NATIONAL LOK ADALAT
AVINASH SHARMA
Date: 2026.03.16
10:45:27 +0530
Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate.
WPS No. 1919 of 2020
1 - Dilram Maheshwari S/o Shri Tehalu Ram Maheshwari Aged About 58 Years
Occupation Service Posted As Senior Agriculture Development Officer At Block
Kansabel , Civil And Revenue District Jashpur Chhattisgarh.
... Petitioner.
versus
1 - State Of Chhattisgarh Through Secretary, Agriculture And Bio - Technology
Department, Mahanadi Bhawan, Capital Complex, Mantralaya, Atal Nagar
Raipur , District Raipur Chhattisgarh.
2 - Director Agriculture Directorate , Indrawati Bhawan, Capital Complex,
Mantralaya , Atal Nagar Raipur , District Raipur Chhattisgarh.
3 - Deputy Director Agriculture Jashpur , District Jashpur Chhattisgarh.
4 - Sub Divisional Officer Agriculture Patthalgaon District Jashpur Chhattisgarh.
... Respondent(s).
(Cause-title taken from Case Information System) 2 For Petitioner : Shri Dilram Maheshwari, petitioner in person before this Court.
For State/Respondent : Shri Nitansh Kumar Jaiswal, Dy GA and Shri MR Bhagat, Deputy Director Agriculture Jashpur Nagar, District Jashpur C.G. AWARD (Passed on 14/03/2026)
1. The present petition has been filed against the impugned order dated 20.02.2020 (Annexure P/1) whereby representation of the petitioner for promotion has been rejected stating that nobody belonging to Scheduled Castes category who is junior to petitioner has been promoted on the post of Assistant Director Agriculture.
2. Today, both the parties filed compromise application stating that during the pendency of this petition, the petitioner has been superannuated on 30.04.2024 and as such, he does not want to pursue this matter further.
3. In that view of the matter, nothing survives for adjudication and the Writ Petition is disposed of as withdrawn.
4. A copy of this compromise/docket arrived at by the parties be made part of this record.
Sd/- Sd/-
(Amitendra Kishore Prasad) (Apoorva Tripathi)
Judge - Lok Adalat Member - Lok Adalat
High Court of Chhattisgarh High Court of Chhattisgarh
Avinash