Chattisgarh High Court
Bhurulal vs State Of Chhattisgarh on 1 September, 2025
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR CRA No. 939 of 2012 Bhurulal versus State Of Chhattisgarh Order Sheet 01/09/2025 Mrs. Indira Tripathi, counsel for the appellant.
Mr. Afroz Khan, P.L. for the State. Arguments heard. Reserved for judgment.
Sd/-
(Rajani Dubey) Judge pekde Digitally signed by VIJAY BHARATRAO PEKDE Date: 2025.09.01 16:44:52 +0530