Chattisgarh High Court
Gorakh Nath Yadav vs State Of Chhattisgarh on 24 January, 2025
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR CRA No. 1238 of 2003 GORAKH NATH YADAV versus STATE OF CHHATTISGARH Order Sheet 24/01/2025 Shri Manoj Paranjpe and Shri Abhishek Saraf, counsel for the petitioner/s.
Shri Tarkeshwar Nande, Panel Lawyer for the State. Arguments heard.
Reserved for judgment.
Sd/-
({Sachin Singh Rajput}) JUDGE Deepti Digitally signed by DEEPTI DEEPTI HARIKUMAR HARIKUMAR Date: 2025.01.25 11:10:30 +0530